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Bombay HC: If Hubby Earns a Lot, Family Still Depends on Wife - (04 Nov 2015)

Bombay HC while directing New India Assurance to pay compensation to Sangli resident Sunil Garud and his two young sons for the death of his wife in a car accident has ruled that just because a man earns a high salary, it does not mean that the family is not dependent on a wife's salary.

Tags : BOMBAY HC   NEW INDIA ASSURANCE  

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