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Bombay High Court Orders Probe of Over 160 Illegal Bungalows in Alibaug - (18 Sep 2018)

Bombay High Court has ordered the Divisional Commissioner, Konkan Region to conduct an enquiry and report within there months to the principal secretary, revenue and forest department of Maharashtra Government as to how 160 illegal bungalows were allowed to be built up in Alibaug.

Tags : BOMBAY HIGH COURT   ALIBAUGH  

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