TRAI conducted Seminar on Topic "Cyber-crime and security"- (Telecom Regulatory Authority of India) (12 Sep 2018)

MANU/TRAI/0105/2018

Media and Communication

1. One of the important objectives of TRAI is to create awareness and safeguard consumer interests. Towards this objective, TRAI organizes consumer outreach programmes, regional workshops on capacity building of Consumer Advocacy Groups (CAGs) registered with TRAI and seminars on issues of consumer interest and protection. In this series, TRAI organized a Seminar on the topic "Cyber-crime and security" on 06 September 2018 in Meerut at Hotel Bravura Gold Resort, Meerut (U.P) through its regional office Bhopal.

2. In the Seminar topics like Cyber Crime and readiness of Securities Agencies, Dark Side of Social Media and Fake News Detection, Legal framework for tacking with cyber crime, DOT role in Telecom for action against cyber crime, Cyber crimes against women and COI's action, Cyber Crime User Awareness and Prevention etc were presented by distinguished speakers drawn from various departments of state government, Department of Telecommunications. STF, Scientist, Professional trainers in cyber crime. During the seminar all speakers emphasised on the need of Cyber security in the digital age.

3. Participants from Assocham, Consumer Advocacy Groups (CAGs), Educational institutions, Industry, Business Associations attended the seminar and benefited from the engaging discussion/interaction during the seminar.

4. For further details, Shri Sanjeev Banzal, Advisor (IT&CA), TRAI may be contacted at Telephone: 011-23210990 or email ID: advisorit@trai.gov.in

Tags : SEMINAR CYBER-CRIME SECURITY