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Madras High Court Flays Government for Delay in Framing Library Service Rules - (17 Sep 2018)

Madras High Court has slammed the Tamil Nadu government for 17-year delay in framing ad hoc rules after it took a policy decision to rationalize the service of local library authorities and to bring them into one single unit.

Tags : MADHYA PRADESH HIGH COURT   LIBRARY SERVICE RULES  

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