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Delhi HC to SDMC: Ensure Area Allotted to Effigy Makers Is Available Without Hindrance - (17 Sep 2018)

Delhi High Court has directed the SDMC to ensure that the area allotted to artisans, who make Ravana effigies for Dussehra, is exclusively available to them “without any hindrance

Tags : DELHI HIGH COURT   SDMC   EFFIGY  

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