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Bombay High Court Refuses to Lift Ban on DJs, Dolby Speakers in Festivals - (17 Sep 2018)

Bombay High Court has refused to lift the blanket ban on use of DJ and high-volume sound systems during the Ganesh Chaturthi and Navaratri festivals.

Tags : BOMBAY HIGH COURT   BAN ON DJ   GANESH CHATURTHI  

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