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Madhya Pradesh High Court Upholds Total Prohibition of Plastic Carry Bags in State - (17 Sep 2018)

MP HC has dismissed writ petitions challenging the total prohibition brought vide Madhya Pradesh Jaiv Anaashya Apashishta (Niyantran) Sanshodhan Adhiniyam, 2017 and upheld total prohibition of plastic carry bags in the state.

Tags : MADRAS HIGH COURT   PLASTIC BAGS BAN  

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