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Uber Rape Case: Delhi High Court Confirms Rapist Driver’s Imprisonment for Rest of His Life - (17 Sep 2018)

Delhi High Court has affirmed the sentence of imprisonment for rest of life to Shiv Kumar Yadav, the Uber cab driver who had raped a 25-year-old executive in his cab in December 2014.

Tags : DELHI HIGH COURT   UBER RAPE CASE  

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