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Charges in Telephone Case 'Lame, Shame,' Maran Brothers Tell HC - (17 Sep 2018)

The CBI court here on August 30 framed charges and ordered trial of Dayanidhi Maran and six others in the case of "illegal" telephone exchanges, allegedly set up to benefit the Sun TV Network of his brother Kalanithi Maran during 2004-06.

Tags : COURT  

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