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Estranged Bengaluru Couple Slap 67 Cases on Each Other, SC Restrains Them from Filing More - (17 Sep 2018)

The man is a software engineer holding a US citizenship and has filed 58 cases against his estranged wife. On the other hand, the wife, now living in Bengaluru, has filed nine cases against him. The cases range from domestic violence to contempt of court.

Tags : SC  

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