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Acid Thrown on Triple Talaq Crusader for 'Refusing' Nikah Halala; SC Seeks Response from UP Govt - (14 Sep 2018)

Rani's husband had asked her to undergo nikah halala with his brother in order to facilitate the couple to undo the 'Islamic divorce'. However, when she refused, the brother-in-law along with another person attacked her with acid.

Tags : SC  

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