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Show EIA for Pragati Maidan Redevelopment was Based on Detailed Study: NGT - (14 Sep 2018)

NGT has questioned India Trade Promotion Organisation over the grant of Environment Impact Assessment (EIA) for redevelopment of the Pragati Maidan complex and asked it to show in 3 weeks whether the EIA report was based on a detailed study.

Tags : NGT   PRAGATI MAIDAN   EIA  

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