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1996 Drug Planting Case: Gujarat HC Allows Police’s Plea For 10 days Police Custody Of Ex-IPS Officer - (14 Sep 2018)

Gujarat High Court has allowed Gujarat police revision application for 10 days police custody of former IPS officer Sanjiv Bhatt in the 1996 drug planting case.

Tags : GUJARAT HIGH COURT   IPS   SANJIV BHATT  

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