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2G Scam Case: SC Dismisses Kanimozhi Karunanidhi Plea But Allows her to Move High Court - (04 Nov 2015)

Supreme Court while dismissing Kanimozhi Karunanidhi's plea for quashing charges against her in an alleged bribe-turned-corporate loan case, has allowed her to move Delhi High Court against 2G court's final order.

Tags : SUPREME COURT   KANIMOZHI KARUNANIDHI   2G SCAM CASE  

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