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Delhi High Court Takes Suo-Moto Cognizance Of Loopholes In Aadhaar Verification System - (14 Sep 2018)

Delhi High Court has taken suo-moto cognizance of the loopholes existing in the Aadhaar verification system at the time of linkage with existing mobile connections, and its subsequent misuse.

Tags : DELHI HIGH COURT   AADHAAR VERIFICATION SYSTEM  

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