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SAT Sets Aside SEBI Approval to Set up SRO for MF Distributor - (04 Nov 2015)

Securities Appellate Tribunal (SAT) has set aside an approval granted by Securities and Exchange Board of India (SEBI) to Institution for Mutual Fund Intermediaries (IMFI) to set up the Self-Regulatory Organization (SRO) for mutual fund distributors.

Tags : SECURITIES APPELLATE TRIBUNAL   SECURITIES AND EXCHANGE BOARD OF INDIA   INSTITUTION FOR MUTUAL FUND INTERMEDIARIES   SELF-REGULATORY ORGANIZATION  

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