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NGT Directs Closure Of 5 UP Tanneries For Extracting Ganga Water Without Permission - (13 Sep 2018)

NGT has directed the closure of five Kanpur-based tanneries for discharging effluents in river Ganga after CPCB informed it that the units lacked NOC from the Central Ground Water Authority.

Tags : NGT   UP TANNERIES  

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