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Uttarakhand HC Orders Rs 2 Crore Relief To Widow Of Slain Doctor - (13 Sep 2018)

Uttarakhand HC has directed the state government to pay compensation of Rs 1,99,09,000 to the widow of Dr Sunil Kumar, who was shot dead while on duty at the Community Health Centre (CHC) in Jaspu .

Tags : MADRAS HIGH COURT   SUNIL KUMAR  

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