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Madra HC Seeks Daily Details Of Probe Against CM Edappadi K Palaniswami - (13 Sep 2018)

Madras HC has called for day-to-day details on the probe conducted by the directorate of vigilance and anti-corruption (DVAC) on the corruption allegations against Chief Minister Edappadi K Palaniswami.

Tags : MADRAS HIGH COURT   EDAPPADI K PALANISWAMI  

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