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Delhi High Court Dismisses Pleas Of IIT And Coaching Centre Against Order On Metro Station Branding - (13 Sep 2018)

Delhi HC has dismissed the appeals by FIITJEE and IIT Delhi against a single judge’s order asking the Delhi Metro Rail Corporation to put up disclaimer notices at the metro station and other places and make it clear that the two institutions are not connected.

Tags : DELHI HIGH COURT   FIITJEE   IIT DELHI  

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