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NGT Restrains DJB from Spending More Than Rs 50 Crore on Yamuna - (04 Nov 2015)

National Green Tribunal (NGT) has restrained Delhi Jal Board (DJB) from spending in excess of Rs 50 crore on Yamuna till its further orders or directions.

Tags : DELHI JAL BOARD   NATIONAL GREEN TRIBUNAL   YAMUNA  

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