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SC Agrees To Hear Rajasthan Private Colleges’ Plea For Relaxation Of Minimum Marks - (13 Sep 2018)

SC agreed to hear a petition filed by the Federation of Private Medical and Dental Colleges Rajasthan, alleging non-compliance of counselling and admission process for admissions to nearly 500 seats to various dental colleges in Rajasthan.

Tags : SUPREME COURT   RAJASTHAN PRIVATE COLLEGES  

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