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Delhi's Iconic Buildings at Pragati Maidan Demolished Without Permission, NGT Affidavit Reveals - (11 Sep 2018)

The consent to establish (CoE) for the Integrated Exhibition-cum-Convention Centre (IECC) at Pragati Maidan was applied for in October 2017, nearly six months after the Hall of Nations and the Hall of Industries were demolished to make way for the project on April 24, 2017.

Tags : NGT  

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