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NGT Seeks Details over Financing of Schemes for Clean Ganga Project - (03 Nov 2015)

National Green Tribunal (NGT) has directed Uttarakhand Government and National Ganga River Basin Authority (NGRBA) to give details about the financing of schemes for the Clean Ganga project.

Tags : NATIONAL GREEN TRIBUNAL   UTTARAKHAND GOVERNMENT AND NATIONAL GANGA RIVER BASIN AUTHORITY (NGRBA)  

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