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Babri Masjid Case: Supreme Court Asks Judge How He Intends to Complete Trial Before April 2019 Deadline - (10 Sep 2018)

A bench of Justices R F Nariman and Indu Malhotra also sought the Uttar Pradesh government's response on a plea of trial court judge S K Yadav, whose promotion was stayed by the Allahabad High Court on the ground that the apex court had directed him to complete the trial.

Tags : COURT   HIGH COURT   SUPREME COURT  

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