Extension of time limit for making the declaration in FORM GST ITC-01 of Central Goods and Services Tax Rules, 2017- (Ministry of Finance ) (04 Sep 2018)

MANU/CGST/0045/2018

Goods and Services Tax

In pursuance of section 168 of the Central Goods and Services Tax Act, 2017 (12 of 2017) and clause (b) of sub-rule (1) of rule 40 of the Central Goods and Services Tax Rules, 2017, the Commissioner, hereby extends the time limit for making the declaration in FORM GST ITC-01 of the said rules, by registered persons who have filed the application in FORM GST-CMP-04 of the said rules between the 2nd day of March, 2018 and the 31st day of March, 2018, for a period of thirty days from the date of publication of this notification in the Official Gazette.

Tags : TIME LIMIT   EXTENSION   DECLARATION  

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