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Supreme Court Slams Centre Over Improper Implementation of MGNREGA - (03 Nov 2015)

Supreme Court on a PIL alleging improper implementation of Mahatma Gandhi National Rural Employment Guarantee Act (MGNREGA) in terms of timely payment of wages and compensation, has asked the government to make the payments promptly.

Tags : SUPREME COURT   MAHATMA GANDHI NATIONAL RURAL EMPLOYMENT GUARANTEE ACT  

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