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Amid Probe in Manipur ‘Killings’, Army Considers ‘Correcting’ Counter-insurgency Strategy in NE States - (09 Sep 2018)

The Supreme Court has passed a number of orders to the CBI in the last few months directing the central probe agency to thoroughly investigate the alleged extra-judicial killings and fake encounters by the Army, Assam Rifles and police in Manipur.

Tags : COURT   SUPREME COURT  

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