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Passage to 377-Free India: EM Forster’s Unrequited Love for Sir Syed’s Grandson Ross Masood - (08 Sep 2018)

With the Supreme Court decriminalising same-sex love, News18 explores the tale of rejection and passion of 20th century love story between EM Forster and Sir Syed’s grandson, Ross Masood.

Tags : COURT   SUPREME COURT  

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