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Gujarat High Court Reserves Order on 2nd Sedition FIR against Hardik Patel - (03 Nov 2015)

Gujarat HC has reserved its order after hearing arguments on a plea of Hardik Patel and five others seeking quashing of FIR against them by city Crime Branch on stringent charges of sedition and waging war against government.

Tags : GUJARAT HC   HARDIK PATEL  

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