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Shakespeare, Vikram Seth, Oscar Wilde… : Judgment Full of Prose as SC Sides With Pride, Not Prejudice - (07 Sep 2018)

Emphasising on the uniqueness of the identity, the Supreme Court cited Shakespeare’s famous quote, “What’s in a name?” The court said that what really matters is the essential qualities of the substance and not the name by which it or a person is called.

Tags : COURT   SC   SUPREME COURT  

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