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Delhi HC to 1MG: Do Not Sell Amway Products in Violation of Direct Selling Guidelines - (06 Sep 2018)

Delhi High Court has directed online Pharma platform and app 1MG.com to not offer for sale any product of Amway India, a wholly owned subsidiary of USA-based Amway Corporation which works on direct selling business model.

Tags : DELHI HIGH COURT   AMWAY  

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