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Physical Gazette publications to cease- (Ministry of Urban Development) (29 Oct 2015)

MANU/PIBU/1462/2015

Miscellaneous

Pursuant to an earlier decision to switch to exclusive e-publishing of all Gazette Notifications effective 1 October, 2015, physical printing and sale of hard copies of the Gazette will be ceased. The Gazette will only be e-published and will be available at www.egazette.nic.in.

Tags : GAZETTE   ONLINE   PRINT   CEASE  

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