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Government to set up National Tribal Advisory Council - (29 Oct 2015)

MANU/PIBU/1457/2015

Human Rights

The Ministry of Tribal Affairs will set up a National Tribal Advisory Council to monitor and implement tribal welfare schemes. The Council is proposed meet once or twice a year, with the Prime Minister chairing the proceedings.

Tags : TRIBAL   COUNCIL   PRIME MINISTER   SCHEMES  

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