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SC Rejects Shrikant Purohit Plea for SIT Probe - (05 Sep 2018)

Supreme Court has refused to entertain a petition filed by Lt Col Shrikant Purohit, accused in Malegaon blast case, seeking a direction for a SIT probe into his “illegal detention” and “custodial torture.”

Tags : SUPREME COURT   SHRIKANT PUROHIT   MALEGAON BLAST CASE  

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