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Elephant Herd Enters Assam Refinery Township as Court Stays Demolition of Wall Obstructing Their Path - (05 Sep 2018)

Assam-based environmentalist Rohit Choudhury, who had approached NGT in August 2015, is not pleased with the High Court order, calling it a ‘calculated move’ by the district administration.

Tags : COURT   NGT   HIGH COURT  

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