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Does Morning Prayer in Kendriya Vidyalayas Promote Hinduism? Centre Distances Itself from Controversy - (04 Sep 2018)

Even though the Minister of Human Resource Development is the Chairman of the Kendriya Vidyalaya Sangathan (KVS), the ministry's affidavit in the Supreme Court has said that it has nothing to do with the contentious issue.

Tags : COURT   SUPREME COURT  

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