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Setback for TN Govt as SC Rejects Urgent Hearing on Vedanta’s Access to Sterlite Tuticorin Plant - (04 Sep 2018)

A bench of Chief Justice Dipak Misra and Justices A M Khanwilkar and D Y Chandrachud said it will hear the plea next week. The state government had on August 14 moved the apex court against the NGT order.

Tags : COURT   SC   NGT  

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