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New E-Com module for SEIS, ANF 3B to be available from 20.09.2018 for application- (Ministry of Commerce and Industry) (29 Aug 2018)

MANU/DGFT/0150/2018

Commercial

This Directorate has notified the form ANF 3B, vide Public Notice 15/2015-20 dated 28.06.2018. Vide Trade Notice 22/2018-19, dated 30.07.2018 all the RAs and the members of trade were informed that the E corn module for applying for SEIS based on the new ANF 3B would be available from 01.09.2018.

2. However, there is some delay due to testing of the module as this is a new module. The testing is in progress. Therefore, the exporters/members of trade are requested to apply in the online module for SEIS only after 20.09.2018.

3. Inconvenience caused is deeply regretted.

4. This issues with the approval of the competent authority.

Tags : E-COM MODULE   SEIS   ANF 3B   AVAILABILITY  

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