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Bombay High Court Slams Maharashtra Police for Press Conference on Sub-Judice Bhima-Koregaon Case - (04 Sep 2018)

Bombay High Court has rapped the Maharashtra Police for holding a presser in connection with the recent Bhima-Koregaon raids while the matter is sub-judice.

Tags : BOMBAY HIGH COURT   BHIMA-KOREGAON  

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