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Ministry of Finance “E-Sahyog" Pilot Project to Facilitate Taxpayers- (Ministry of Finance ) (27 Oct 2015)

MANU/PIBU/1446/2015

Direct Taxation

The Ministry of Finance has launched a pilot project, “e-Sahyog” to reduce the need for taxpayers to appear physically before tax authorities. It will aim initially to reduce compliance costs in instances when an assessee's return of income selected for scrutiny shows mismatch. Assessees will be able to file an online response to such queries through their unique login information.

Tags : TAX SAHYOG SCRUTINY ONLINE RESPONSE

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