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Nothing New in Police Claiming Proof on Maoist Link: VV Rao's Nephew - (01 Sep 2018)

"All this was said in June. It is nothing new. It is illegal to hold a press conference when the Supreme Court asked the evidence to be submitted on September 6," Venugopal, a nephew of Varavara Rao told PTI.

Tags : COURT   SUPREME COURT  

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