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Vice-Principal of Delhi Kendriya Vidyalaya Suspended for Corruption on Retirement Day - (01 Sep 2018)

Nearly 20 teachers of the government school confirmed that they have been getting Rs 350 instead of Rs 500 for teacher's learning material. The Vice Principal used to keep Rs 150 of that fund, saying that it was GST she was deducting.

Tags : GST  

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