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Manupatra Webinar: Refine Your Search - (03 Nov 2015)

Registration for Manupatra's Webinar on the 3rd of November, 2015 is nearly closed. Conducted from 11.30am to 12.00pm, the session will show you how to tailor and manage your searches to find the most appropriate results. To register for the Webinar, please visit http://webinar.manupatra.in/. To make the most of the session, be sure to email your questions to contact@manupatra.com or call 1-800-103-3550.

Tags : WEBINAR   MANUPATRA   NOVEMBER   2015   SEARCH  

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