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Lalu's Wife Rabri Devi, Son Tejashwi Yadav Granted Bail in IRCTC Scam Case - (31 Aug 2018)

Earlier the court had summoned and asked the Lalu family and others in the case to appear before the court on Friday in the case related to alleged irregularities in granting operational contract of two IRCTC hotels to a private firm.

Tags : COURT  

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