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Uttarakhand High Court High Court Bans Fatwas, Says It Infringes Upon Fundamental Rights - (31 Aug 2018)

Uttarakhand High Court has declared 'fatwas' as unconstitutional and illegal saying that it infringes upon the statutory rights, fundamental rights, dignity, status, honour and obligation of individuals.

Tags : UTTARAKHAND HIGH COURT   FATWAS  

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