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Delhi High Court Directs Release of Bhushan Steel Ex-promoter Neeraj Singal on Interim Bail - (30 Aug 2018)

Delhi High Court today has directed that Bhushan Steel erstwhile promoter Neeraj Singal, arrested by the SFIO for allegedly siphoning off Rs 20 billion, be released on interim bail.

Tags : DELHI HIGH COURT   BHUSHAN STEEL  

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