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Madras High Court Directs NHAI to Make VIP Lanes in Toll Plazas Across India - (30 Aug 2018)

Madras High Court has directed National Highways Authority of India (NHAI) to take steps for providing a separate lane at toll plazas for VIPs, including sitting judges, across the country.

Tags : MADRAS HIGH COURT   TOLL PLAZAS  

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