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Uttarakhand High Court: Only Women Officers to Probe POCSO Cases - (30 Aug 2018)

Uttarakhand High Court has ordered that cases registered under Protection of Children from Sexual Offences Act, 2012 (POCSO) will from now on be investigated only by a woman police officer not below the rank of sub-inspector.

Tags : UTTARAKHAND HIGH COURT   POCSO  

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