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Failure of Administration Led to Death of Children in Gorakhpur: NGT - (30 Aug 2018)

National Green Tribunal has rapped Uttar Pradesh government for not taking adequate steps to prevent discharge of pollutants in Rapti river, saying that the “failure of administration” resulted in death of more than 500 children in Gorakhpur in 2014.

Tags : NGT   GORAKHPUR  

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